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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(4) in The Khadi and Village Industries Commission Rules, 2006

(4)The budget estimates as approved by the Commission shall be submitted to the Government by the 15th of October.Provided that the Government may, on the request of and for sufficient reasons reported by the Commission extend the date of submission of the budget estimates by such period not exceeding fifteen days as the Government may think fit.