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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Maharashtra - Subsection

Section 31(3) in The Dr. Babasaheb Ambedkar Technological University Act, 1989

(3)The Head of the University school in the subjects shall be the Chairman of the Board of Studies:Provided that, if there is no school of the University in that subject, the Chairman shall be nominated by the Vice-Chancellor.