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Bombay High Court

Space Age Associates Power Infra Pvt. ... vs M/S Skipper Engineers Thr. Its Patners ... on 13 June, 2022

Author: R. I. Chagla

Bench: R. I. Chagla

     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
          APPELLATE SIDE CIVIL JURISDICTION

ARB. APEAL U/S 37 OF ARB. CONC. 96 STAMP NO. 10248 OF 2022

     Space Age Associates Power Infra Pvt. Ltd., ....APPELLANT
     Pune Thr. Its Director And Auth. Sing. Shri.
     K.v.patil
                  V/S
     M/s Skipper Engineers Thr. Its Patners A)mr.s.d.
                                                  ....RESPONDENT

Patil And B) Mr.p.p Phirke CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 13th June, 2022 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 20/06/2022 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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