Bombay High Court
Space Age Associates Power Infra Pvt. ... vs M/S Skipper Engineers Thr. Its Patners ... on 13 June, 2022
Author: R. I. Chagla
Bench: R. I. Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
ARB. APEAL U/S 37 OF ARB. CONC. 96 STAMP NO. 10248 OF 2022
Space Age Associates Power Infra Pvt. Ltd., ....APPELLANT
Pune Thr. Its Director And Auth. Sing. Shri.
K.v.patil
V/S
M/s Skipper Engineers Thr. Its Patners A)mr.s.d.
....RESPONDENT
Patil And B) Mr.p.p Phirke CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 13th June, 2022 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 20/06/2022 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 13/06/2022 ::: Downloaded on - 14/06/2022 06:56:03 :::