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Bombay High Court

Cit Aerospace International Unlimited ... vs Assistant Commissioner Of Income Tax ... on 26 July, 2022

Author: Abhay Ahuja

Bench: Dhiraj Singh Thakur, Abhay Ahuja

                        Y.S.Patil                                           1             44-WP-(L)-16291-2022.doc




                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                           ORDINARY ORIGINAL CIVIL JURISDICTION

                                             WRIT PETITION (L) NO. 16291 OF 2022

                        CIT Aerospace International
                        Unlimited Company                                                     ... Petitioner
                              Versus
                        Assistant Commissioner of Income Tax
                        Int. Tax Circle 2(1) Mumbai & Anr.                                  ... Respondents

                                                                     ******

                        Mr. Sachit Jolly with Mr. Hasmukh Ravaria i/b DMD Advocate
                        for the Petitioner.
                        Mr. Arvind Pinto for the Respondents.
                                                    ******

                                                                   CORAM: DHIRAJ SINGH THAKUR &
                                                                           ABHAY AHUJA, JJ.
                                                                   DATE :       26th JULY 2022
                        P.C. :-

1. Affidavit-in-Rejoinder has been filed by learned Counsel for the Petitioner.

2. List on 20th September 2022, for consideration.

           Digitally
           signed by
           YUGANDHARA
YUGANDHARA SHARAD
SHARAD     PATIL
PATIL      Date:
           2022.07.28
           16:09:05

+0530 3. Ad interim relief granted earlier vide order dated 31st March 2022 , shall continue to operate till 27/09/2022.

(ABHAY AHUJA, J.) (DHIRAJ SINGH THAKUR,J.) 1/1 ::: Uploaded on - 28/07/2022 ::: Downloaded on - 29/07/2022 06:42:32 :::