Bombay High Court
Cit Aerospace International Unlimited ... vs Assistant Commissioner Of Income Tax ... on 26 July, 2022
Author: Abhay Ahuja
Bench: Dhiraj Singh Thakur, Abhay Ahuja
Y.S.Patil 1 44-WP-(L)-16291-2022.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO. 16291 OF 2022
CIT Aerospace International
Unlimited Company ... Petitioner
Versus
Assistant Commissioner of Income Tax
Int. Tax Circle 2(1) Mumbai & Anr. ... Respondents
******
Mr. Sachit Jolly with Mr. Hasmukh Ravaria i/b DMD Advocate
for the Petitioner.
Mr. Arvind Pinto for the Respondents.
******
CORAM: DHIRAJ SINGH THAKUR &
ABHAY AHUJA, JJ.
DATE : 26th JULY 2022
P.C. :-
1. Affidavit-in-Rejoinder has been filed by learned Counsel for the Petitioner.
2. List on 20th September 2022, for consideration.
Digitally
signed by
YUGANDHARA
YUGANDHARA SHARAD
SHARAD PATIL
PATIL Date:
2022.07.28
16:09:05
+0530 3. Ad interim relief granted earlier vide order dated 31st March 2022 , shall continue to operate till 27/09/2022.
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