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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(4) in The Merchant Shipping (Registration of Indian Fishing Boats) Rules, 1988

(4)[ Where the registrar proceeds to issue a fresh certificate in the name of the applicant as required under sub-rule (2) above, he shall do so within a period of 60 days from the date of application.] [Added by Amendment in 1994 vide G.S.R. 218, dated 21st April, 1994.]