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Patna High Court - Orders

Birendra Kumar, vs The Dakshin Bihar Gramin Bank on 16 September, 2019

Author: Mohit Kumar Shah

Bench: Mohit Kumar Shah

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                              Civil Writ Jurisdiction Case No.14718 of 2019
                  ======================================================
                  Birendra Kumar,

                                                                           ... ... Petitioner/s
                                                     Versus
                  The Dakshin Bihar Gramin Bank

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s   :       Mr.Prashant Sinha
                  For the Respondent/s   :       Mr.Suresh Pd Singh No.1
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE MOHIT KUMAR SHAH
                                        ORAL ORDER

3    16-09-2019

The learned counsel for the Respondents-Bank submits that counter affidavit has already been filed. Let the same be traced and kept on record.

As jointly prayed for, list this case after six weeks under the heading for admission.

(Mohit Kumar Shah, J) ajay gupta/-

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