Patna High Court - Orders
Birendra Kumar, vs The Dakshin Bihar Gramin Bank on 16 September, 2019
Author: Mohit Kumar Shah
Bench: Mohit Kumar Shah
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.14718 of 2019
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Birendra Kumar,
... ... Petitioner/s
Versus
The Dakshin Bihar Gramin Bank
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr.Prashant Sinha
For the Respondent/s : Mr.Suresh Pd Singh No.1
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CORAM: HONOURABLE MR. JUSTICE MOHIT KUMAR SHAH
ORAL ORDER
3 16-09-2019The learned counsel for the Respondents-Bank submits that counter affidavit has already been filed. Let the same be traced and kept on record.
As jointly prayed for, list this case after six weeks under the heading for admission.
(Mohit Kumar Shah, J) ajay gupta/-
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