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State of Rajasthan - Section

Section 98 in The Rajasthan Revenue Courts Manual, 1956

98. List of Commissioners to be maintained by the District Office.

- The list of Commissioners shall be maintained in the office of the Collector at the headquarters and of the Senior most Revenue Officer at other places, and all commissions, issued shall be entered in it Commissions shall be issued in strict order of rotation in respect of each part unless there are reasons to the contrary.