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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of West Bengal - Subsection

Section 15(7) in St Xavier's University, Kolkata Act, 2016

(7)The Vice-Chancellor shall exercise such other powers and discharge such other duties as may be delegated to him by any authority or body of the University as may be provided by Statutes, Ordinances, Regulations or rules.