Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 1] [Entire Act] State of Maharashtra - Subsection Section 1(3) in Hyderabad Houses (Rent Eviction and lease) Control Act, 1954 (3)It shall apply to the areas specified in the Schedule and to such other areas as the Government may, by notification, from time to time, direct.
