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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Odisha - Subsection

Section 21(2)(b) in The Orissa Forest Produce (Control of Trade) Act, 1981

(b)
(i)the quantity of specified forest produce which may be transported by a consumer under Section 5 (2) (b);
(ii)the terms and conditions of a permit subject to which specified forest produce may be transported, the authority by which and manner in which such permit shall be issued under Section 5 (2) (c);