Patna High Court - Orders
Cachar Supari Centre & Anr vs The Union Of India & Ors on 31 August, 2017
Author: Shivaji Pandey
Bench: Shivaji Pandey
Patna High Court CWJC No.4165 of 2015 (9) dt.31-08-2017
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.4165 of 2015
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Cachar Supari Centre & Anr
.... .... Petitioner/s
Versus
The Union of India & Ors
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Prabhat Ranjan
For the UOI : Mr. Sanjay Kumar(ASG)
For the Custom : Mr. Satya Prakash Tripathy, Sr. S.C.
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CORAM: HONOURABLE MR. JUSTICE SHIVAJI PANDEY
ORAL ORDER
9 31-08-2017Let this case be listed on 06.09.2017.
(Shivaji Pandey, J) Rishi/-
U