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Patna High Court - Orders

Cachar Supari Centre & Anr vs The Union Of India & Ors on 31 August, 2017

Author: Shivaji Pandey

Bench: Shivaji Pandey

          Patna High Court CWJC No.4165 of 2015 (9) dt.31-08-2017




                          IN THE HIGH COURT OF JUDICATURE AT PATNA
                                     Civil Writ Jurisdiction Case No.4165 of 2015
                      ======================================================
                      Cachar Supari Centre & Anr
                                                                            .... .... Petitioner/s
                                                        Versus
                      The Union of India & Ors
                                                                           .... .... Respondent/s
                      ======================================================
                      Appearance :
                      For the Petitioner/s    :    Mr. Prabhat Ranjan
                      For the UOI             : Mr. Sanjay Kumar(ASG)
                      For the Custom            : Mr. Satya Prakash Tripathy, Sr. S.C.
                      ======================================================
                      CORAM: HONOURABLE MR. JUSTICE SHIVAJI PANDEY
                      ORAL ORDER

9       31-08-2017

Let this case be listed on 06.09.2017.

(Shivaji Pandey, J) Rishi/-

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