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State of Uttar Pradesh - Section

Section 18 in The U.P. Sheera Niyantran Adhiniyam, 1964

18. Accommodation to inspectors posted to factories.

- Every occupier of a sugar factory shall be bound to provide within the precincts of the sugar factory residential accommodation, on payment of such rent and on such terms as may be prescribed, to an Excise Official posted to the sugar factory by the Controller to ensure the compliance of the provisions of this Act and the rules and orders made and the directions issued thereunder.