Supreme Court - Daily Orders
Kratos Energy And Infrastructure ... vs Securties And Exchange Board Of India on 2 August, 2024
Author: B.V. Nagarathna
Bench: B.V. Nagarathna
ITEM NO.53 COURT NO.11 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(S). 2533/2023
KRATOS ENERGY AND INFRASTRUCTURE LIMITED Appellant(s)
VERSUS
SECURTIES AND EXCHANGE BOARD OF INDIA & ANR. Respondent(s)
(IA No. 101572/2023 - STAY APPLICATION)
Date : 02-08-2024 This matter was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE NONGMEIKAPAM KOTISWAR SINGH
For Appellant(s) Mr. Ashim Sood, Adv.
Mr. Ekansh Gupta, Adv.
Mr. Samresh Chandra Jha, Adv.
Ms. Rachitta Rai, AOR
For Respondent(s) Mr. Chander Uday Singh, Sr. Adv.
Mr. Bhargava V. Desai, AOR
Ms. Viddushi Shandilya, Adv.
Ms. Bidya Mohanty, Adv.
Mr. Shivam Sharma, Adv.
Mr. Deepanshu, Adv.
Ms. Devina Bhandari, Adv.
Ms. Katyayani Suhrud Jani, Adv.
Mr. Neeraj Malhotra, Sr. Adv.
Mr. Jaiyesh Bakhshi, Adv.
Mr. Ravi Tyagi, AOR
Mr. Mayank Mishra, Adv.
Mr. Gaurav Mishra, Adv.
Mr. Daman Popli, Adv.
Ms. Neetu Devrani, Adv.
Mr. Anubhav Yadav, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified List on 09.08.2024, to be heard immediately after the Digitally signed by RADHA SHARMA Date: 2024.08.03 14:39:54 IST Reason: completion of the fresh cases.
(RADHA SHARMA) (MALEKAR NAGARAJ) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)