Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 18 in The Orissa State Prosecution Service Rules, 1997

18. Departmental Examination and Training.

- 18.1. The officers may be called upon to undergo the course of training as directed by Government from time to time.
18.2The Government may prescribe a course of training at any subsequent stage, so as to develop the overall Competency of the officers.
18.3The Government may prescribe the Departmental Examinations, subject to which only the officers may be considered for promotion to the next higher grades.