Section 91(1)(i) in Karnataka Agricultural Produce Marketing Act 1966
(i)the salary and other allowances and the leave salary and pension contribution in respect of the services of the Government servants appointed or to be appointed as officers and servants under section 58 [or section 59] [Inserted by Act 17 of 1980 w.e.f.30.6.1979] in respect of all the market committees in the State; and