Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act] State of Jharkhand - Subsection Section 6(4)(iv) in Jharkhand Excise (Country Liquor Manufacturing, Bottling and Storage) Rules, 2018 (iv)Number and description of stills, vats and other permanent apparatus, which the applicant has installed and the size and capacity thereof;