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[Cites 0, Cited by 0] [Section 36(4)] [Section 36] [Entire Act]

State of Rajasthan - Subsection

Section 36(4)(b) in Rajasthan Petroleum State and Subordinate Service Rules, 2012

(b)appointment to the post for which no service rules exists, if the posts are within the purview of the Commission, recruitment in consultation with them;