Patna High Court - Orders
Sunil Kumar Pankaj vs The Union Of India & Ors on 21 August, 2017
Author: Dinesh Kumar Singh
Bench: Dinesh Kumar Singh
Patna High Court CWJC No.9189 of 2017 (2) dt.21-08-2017
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.9189 of 2017
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Sunil Kumar Pankaj
.... .... Petitioner/s
Versus
The Union of India & Ors
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Mukesh Kumar
For the Respondent/s : Mr. S.D Sanjay (Addl. Soc. Gen.)
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CORAM: HONOURABLE MR. JUSTICE DINESH KUMAR
SINGH
ORAL ORDER
02/ 21-08-2017Heard Mr. Mukesh Kumar, learned counsel for the petitioner, Mr. Satyavart Verma, C.G.C., learned counsel for Union of India and Mr. Jawed Gaffar Khan, learned counsel for Patna Municipal Corporation.
Learned counsel for Patna Municipal Corporation prays for two weeks' time to file counter affidavit.
Put up this matter on 11th of September, 2017. (Dinesh Kumar Singh, J) DKS/-
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