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Patna High Court - Orders

Sunil Kumar Pankaj vs The Union Of India & Ors on 21 August, 2017

Author: Dinesh Kumar Singh

Bench: Dinesh Kumar Singh

        Patna High Court CWJC No.9189 of 2017 (2) dt.21-08-2017




                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                                   Civil Writ Jurisdiction Case No.9189 of 2017
                    ======================================================
                    Sunil Kumar Pankaj
                                                                         .... .... Petitioner/s
                                                      Versus
                    The Union of India & Ors
                                                                        .... .... Respondent/s
                    ======================================================
                    Appearance :
                    For the Petitioner/s    :    Mr. Mukesh Kumar
                    For the Respondent/s      : Mr. S.D Sanjay (Addl. Soc. Gen.)
                    ======================================================
                    CORAM: HONOURABLE MR. JUSTICE DINESH KUMAR
                    SINGH
                    ORAL ORDER

02/ 21-08-2017

Heard Mr. Mukesh Kumar, learned counsel for the petitioner, Mr. Satyavart Verma, C.G.C., learned counsel for Union of India and Mr. Jawed Gaffar Khan, learned counsel for Patna Municipal Corporation.

Learned counsel for Patna Municipal Corporation prays for two weeks' time to file counter affidavit.

Put up this matter on 11th of September, 2017. (Dinesh Kumar Singh, J) DKS/-

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