Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act] State of Kerala - Subsection Section 25(2)(a) in Kerala Fishermen's Welfare Fund Act, 1985 (a)all the members of the Board shall, as from the date of such publication, vacate their offices as such members;