Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25B(1)] [Section 25B] [Entire Act]

Union of India - Subsection

Section 25B(1)(c) in THE FINANCE ACT, 2021

(c)whether transactions of the Corporation which are represented merely by book entries are prejudicial to its interests;