Section 19(2) in The Techno India University, West Bengal, Act, 2012.
(2)Without prejudice to the generality of the provisions contained in sub-section (1), the Vice-Chancellor shall -(i)exercise general supervision and control over the affairs of the University;(ii)ensure implementation of the decisions of the authorities of the University;(iii)be responsible for imparting of instruction and maintenance of discipline in the University;(iv)exercise such other powers, and perform such other duties as may be assigned to him under this Act or the regulations made thereunder or as may be delegated to him by the Board or the Chancellor, as the case may be.
