Punjab-Haryana High Court
Didar Singh And Others vs Union Territory on 2 April, 2009
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A.No.125 of 2006(O&M)
Decided on : 02.04.2009
Didar Singh and others
....Appellants
Versus
Union Territory, Chandigarh
....Respondent
CORAM: Hon'ble Mr.Justice Rajesh Bindal. Present:- Mr.P.C.Dhiman, Advocate, for the appellants.
Mr.Deepak Sharma, Standing counsel, for the respondent.
RAJESH BINDAL J For orders see detailed reasons recorded in a separate order of even date passed in R.F.A.No.4238 of 2006 titled as Mrs.Avtar Sachdev and others versus Union Territory, Chandigarh.
02.04.2009 (Rajesh Bindal) mamta- Judge