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Muppidi Lakshmi Narayana Reddy vs The State Of Andhra Pradesh on 2 September, 2022

Bench: A.S. Bopanna, Pamidighantam Sri Narasimha

     ITEM NO.23                           COURT NO.16               SECTION II

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Petition for Special Leave to Appeal (Crl.) No. 2570/2018
     (Arising out of impugned final judgment and order dated 14-02-2018
     in CRLP No. 15126/2016 passed by the High Court of Judicature at
     Hyderabad for the State of Telangana and the State of Andhra
     Pradesh)

     MUPPIDI LAKSHMI NARAYANA REDDY & ORS.                          Petitioner(s)

                                                 VERSUS

     THE STATE OF ANDHRA PRADESH & ANR.                             Respondent(s)

     Date : 02-09-2022 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE A.S. BOPANNA
                         HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA

     For Petitioner(s)             Mr.   Deepak Kumar Singh, Adv.
                                   Mr.   Sunny Kumar, Adv.
                                   Dr.   Iqbal Oosman, Adv.
                                   Mr.   Vijay Babu, Adv.
                                   Mr.   Amit Kumar Bhati, Adv.
                                   Mr.   Atul Garg, Adv.
                                   Ms.   Suresh Kumari, Adv.
                                   Ms.   Divya Mishra,Adv.
                                   Mr.   Venkateswara Rao Anumolu, AOR

     For Respondent(s)             Mr.   Mahfooz Ahsan Nazki, AOR
                                   Mr.   Polanki Gowtham, Adv.
                                   Mr.   Shaik Mohamad Haneef, Adv.
                                   Mr.   T. Vijaya Bhaskar Reddy, Adv.
                                   Ms.   Rajeswari Mukherjee, Adv.
                                   Mr.   K.V. Girish Chowdary, Adv.

                                   Mr. Abhijit, Basu, Adv.
                                   Mr. Byrapaneni Suyodhan, Adv.
                                   Ms. Tatini Basu, AOR

                         UPON hearing the counsel the Court made the following
                                            O R D E R

At the request of learned counsel for the petitioner, Signature Not Verified list the matter on 09.09.2022.

(RAJNI MUKHI) (DIPTI KHURANA) COURT MASTER (SH) ASSISTANT REGISTRAR