Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] Union of India - Subsection Section 31(1) in The Right of Children to Free and Compulsory Education Rules, 2010 (1)The State Advisory Council (hereinafter referred to in this rule as the Council) shall consist of a chairperson and fourteen members.
