Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act] State of Assam - Subsection Section 60(2)(vii) in Assam Municipal Act, 1956 (vii)establishment and maintenance of schools, and of hostels to be used in connection with such schools, either wholly or by means of grants-in-aid;