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[Cites 0, Cited by 0] [Section 110(1)] [Section 110] [Entire Act]

State of Odisha - Subsection

Section 110(1)(e) in The Orissa Grama Panchayats Act, 1964

(e)record in writing for the consideration of a Grama Panchayat or Committee any observation which he thinks proper in regard to the proceedings, or powers, duties and functions of the Grama Panchayat or such Committee.