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Tripura High Court

Ms. Ayantika Chakraborty vs Mr. S. M. Chakraborty. Sr. Advocate on 3 August, 2022

Author: Indrajit Mahanty

Bench: Indrajit Mahanty, S.G. Chattopadhyay

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                           HIGH COURT OF TRIPURA
                                 AGARTALA
                              Review Pet. No.28/2022

For Petitioner(s)                   : Ms. Ayantika Chakraborty, Advocate.
For Respondent(s)                   : Mr. S. M. Chakraborty. Sr. Advocate.

Mr. P Gautam, Advocate.

HON'BLE THE CHIEF JUSTICE MR. INDRAJIT MAHANTY HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY _O_R_D_E_R_ 03/08/2022 (Indrajit Mahanty, C.J.) Learned counsel for the respondent prays for time.

Learned counsel for the state has no objection to the same.

Accordingly, list this matter on 31.08.2022.

(S.G. CHATTOPADHYAY), J (INDRAJIT MAHANTY), CJ Manti