Tripura High Court
Ms. Ayantika Chakraborty vs Mr. S. M. Chakraborty. Sr. Advocate on 3 August, 2022
Author: Indrajit Mahanty
Bench: Indrajit Mahanty, S.G. Chattopadhyay
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HIGH COURT OF TRIPURA
AGARTALA
Review Pet. No.28/2022
For Petitioner(s) : Ms. Ayantika Chakraborty, Advocate.
For Respondent(s) : Mr. S. M. Chakraborty. Sr. Advocate.
Mr. P Gautam, Advocate.
HON'BLE THE CHIEF JUSTICE MR. INDRAJIT MAHANTY HON'BLE MR. JUSTICE S.G. CHATTOPADHYAY _O_R_D_E_R_ 03/08/2022 (Indrajit Mahanty, C.J.) Learned counsel for the respondent prays for time.
Learned counsel for the state has no objection to the same.
Accordingly, list this matter on 31.08.2022.
(S.G. CHATTOPADHYAY), J (INDRAJIT MAHANTY), CJ Manti