Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(4) in The Orissa Agricultural Credit Operations and Miscellaneous Provisions (Banks) Rules, 1976

(4)Before making a search under this rule, the official shall call upon two or three independent respectable inhabitants of the locality in which the place to be searched is situated or of any other locality it no such inhabitant of such locality is available or is willing to be a witness to the search to attend and witness the search and may issue an order in writing to them or any of them so to do.