Income Tax Appellate Tribunal - Chennai
India Cements Capital Ltd.,, Chennai vs Acit, Chennai on 3 March, 2017
आयकर अपील य अ धकरण, ' सी' यायपीठ, चे नई
IN THE INCOME TAX APPELLATE TRIBUNAL
'C' BENCH : CHENNAI
ी एन.आर.एस. गणेशन, या यक सद य एवं
ी अ ाहम पी. जॉज$, लेखा सद य के सम& ।
[BEFORE SHRI N.R.S. GANESAN, JUDICIAL MEMBER AND
SHRI ABRAHAM P. GEORGE, ACCOUNTANT MEMBER]
S.P. No.46 /Mds/2017
(in I.T.A. No. 1626/Mds/2012)
नधा रण वष /Assessment year : 2006-2007
M/s. India Cements Capital Ltd, Vs. The Assistant Commissioner of
''Dhun Building'' Income Tax,
827, Anna Salai, Company II(3)
Chennai 600 002. Chennai.
[PAN AAACA 3071C]
Petitioner Respondent
Petitioner by : Shri. R. Vijayaraghavan, Advocate
Respondent by : Shri. Clement Ramesh Kumar, JCIT
सन
ु वाई क तार ख/Date of Hearing : 03.03.2017
घोषणा क तार ख /Date of Pronouncement : 03.03.2017
आदे श / O R D E R
PER ABRAHAM P. GEORGE, ACCOUNTANT MEMBER:
When this Stay Petition was called for hearing, ld.
Counsel for assessee submitted that he was withdrawing the stay petition. Considering his submission, stay petition is dismissed as :- 2 -: S.P. No.46/Mds/2017.
withdrawn.
Order pronounced in the open court on Friday, the 3rd day of March, 2017, at Chennai.
Sd/- Sd/-
(एन.आर.एस. गणेशन)) (अ ाहम पी. जॉज$)
(N.R.S. GANESAN) (ABRAHAM P. GEORGE)
या यक सद य/JUDICIAL MEMBER लेखा सद य/ACCOUNTANT MEMBER
चे नई/Chennai
दनांक/Dated: 3rd March, 2017 KV आदे श क त ल!प अ$े!षत/Copy to:
1. अपीलाथ'/Appellant 3. आयकर आय) ु त (अपील)/CIT(A) 5. !वभागीय त न-ध/DR
2. .यथ'/Respondent 4. आयकर आय) ु त/CIT 6. गाड फाईल/GF