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Chetan Sabharwal vs Assistant Commissioner Of Income Tax ... on 30 August, 2019

Bench: Rohinton Fali Nariman, Surya Kant

     ITEM NOS.27 + 50              COURT NO.5                                          SECTION XIV
                    S U P R E M E C O U R T O F                              I N D I A
                            RECORD OF PROCEEDINGS

             Petition(s) for Special Leave to Appeal (C)                      No(s).     20045/2019

     (Arising out of impugned final judgment and order dated 06-08-2019
     in WP(C) No. 10898/2015 passed by the High Court Of Delhi At New
     Delhi)

     CHETAN SABHARWAL                                                             Petitioner(s)

                                                            VERSUS

     ASSISTANT COMMISSIONER OF INCOME TAX
     CIRCLE 28(1) NEW DELHI                                                       Respondent(s)

     (FOR ADMISSION and I.R.)

     With
     SLP (C) No. 20535/2019
     (FOR ADMISSION and I.R. and IA No. 129564/2019 – EXEMPTION FROM
     FILING C/C OF THE IMPUGNED JUDGMENT)

     Date : 30-08-2019 These petitions were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                             HON'BLE MR. JUSTICE SURYA KANT

     For Petitioner(s)                    Mr.   Mukul Rohatgi, Sr. Adv.
                                          Mr.   Ajay Vohra, Sr. Adv.
                                          Mr.   Aniket D. Agrawal, Adv.
                                          Mr.   Pawanjit Singh Bindra, Adv.
                                          Ms.   Kavita Jha, AOR
     For Respondent(s)

                                 UPON hearing the counsel the Court made the following
                                                    O R D E R

Application seeking exemption from filing certified copy of the impugned judgment is allowed.

Issue notice.

There shall be stay of further A.O. proceedings in the meantime.

(R. NATARAJAN) (RENU DIWAN) COURT MASTER (SH) ASSISTANT REGISTRAR