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[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

State of Haryana - Subsection

Section 56(2)(h) in The Gurugram Metropolitan Development Authority Act, 2017

(h)the allowances that members, other than ex-officio members, shall receive for attending the meetings of the Residents Advisory Council under sub-section (6) of section 11;