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[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(3)(g) in The U.P. Private Forests Rules, 1950

(g)["Gaon Panchayat"] [Now known as 'Gram Panchayat' vide U.P. Act No. 9 of 1994.] means the [Gaon Panchayat] [Now known as 'Gram Panchayat' vide U.P. Act No. 9 of 1994.] constituted under Section 12 of the U. P., Panchayat Raj Act, 1947 (U. P. Act XXVI of 1947);