Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(2) in U.P. Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2018 (2)Words and expressions used but not defined in these rules shall have the same meaning as respectively assigned to them under the Act.
