Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] State of Uttar Pradesh - Section Section 15 in U.P. Area Development Act, 1976 15. Approval of plan. - The State Government may, by notification, either approve the plan or any phase thereof with or without any modification.
