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[Cites 0, Cited by 0] [Section 4(6)] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(6)(b) in Civil Services (Departmental Examination), Punjab Rules, 2014

(b)the Punjab Civil Service officers (on probation), who are promoted from amongst the Revenue Officers (i.e. District Revenue Officer or Tehsildar or Naib-Tehsildar, as the case may be), have already passed those papers, with requisite percentage;