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[Cites 0, Cited by 0] [Section 97(8)] [Section 97] [Entire Act]

State of Himachal Pradesh - Subsection

Section 97(8)(f) in Himachal Pradesh Goods and Services Tax Rules, 2017

(f)'Fund' means the Consumer Welfare Fund established by the State Government under section 57 of the Himachal Pradesh Goods and Services Tax Act, 2017 (10 of 2017);