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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Goa - Subsection

Section 7(1)(d) in Goa Tax on Entry of Goods Rules, 2000

(d)by furnishing to the said authority a guarantee from a Scheduled Bank as defined in the Reserve Bank of India Act, 1934 (2 of 1934), agreeing to pay the State Government, on demand, the amount of security fixed by the said authority.