Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6A] [Entire Act] State of Tamilnadu - Subsection Section 6A(3) in Tamil Nadu Manual Workers (Construction Workers) Welfare Scheme, 1994 (3)Every person whose registration has been cancelled shall forfeit all his claims under the scheme.
