Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 95] [Entire Act] Bombay Presidency - Subsection Section 95(b) in The Bombay Provincial Municipal Corporations Act, 1949 (b)an estimate of all balances, if any, which will be available for re-appropriation or expenditure at the commencement of the next official year;
