Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 16 in U.P. Zila Panchayats (Central Transferable Cadre) Rules, 1966

16. Competitive examination for Karya Adhikaris and Kar Adhikaris.

(1)In the case of vacancies in the posts of Karya Adhikari and Kar Adhikari, the Commission shall make recruitment by holding a competitive examination, followed by interview of those of the candidates whom the Commission decide to call on the basis of marks obtained by them in written papers :Provided that it shall be open to the Commission to combine the examination for the posts of Karya Adhikari, with that held by it in any year for recruitment to the Uttar Pradesh Civil (Executive) Service and other State services, and the examination for the posts of Kar Adhikari with that held by it in any year for recruitment to the posts of Assistant Sales Tax Officer or other subordinate posts under the State Government.
(2)The syllabus of examination for the posts of Karya Adhikari and Kar Adhikari shall be the same as is from time to time prescribed for recruitment to the Uttar Pradesh Civil (Executive) Service and the posts of Assistant Sales Tax Officer under the State Government, respectively.