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[Cites 0, Cited by 0] [Section 38(1a)] [Section 38] [Entire Act]

State of West Bengal - Subsection

Section 38(1a)(a) in The West Bengal Primary Education Act, 1973

(a)the District Inspector of Schools (Primary Education) Calcutta;
(aa)[ the District Social Education Officer, Calcutta;] [Clauses (aa) and (aaa) inserted by W.B. Act 47 of 1980.]
(aaa)[ the Deputy Director of [School] [Clauses (aa) and (aaa) inserted by W.B. Act 47 of 1980.] Education (Anglo-Indian Schools);]