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Calcutta High Court

Zahid Dilnawaz vs M/S. Rmc Readymix (India) & Anr on 8 June, 2016

Author: Soumitra Pal

Bench: Soumitra Pal

ORDER SHEET

                          IN THE HIGH COURT AT CALCUTTA
                               Civil Appellate Jurisdiction
                                     ORIGINAL SIDE

                                   APOT 503 of 2015
                                    ACO 193 of 2015
                                   ZAHID DILNAWAZ
                                        Versus
                           M/S. RMC READYMIX (INDIA) & ANR.
                                         And
                                   APOT 504 of 2015
                                    ACO 194 of 2015
                                   ZAHID DILNAWAZ
                                        Versus
                      SHRI BADRINARAIN ALLOYS AND STEELS LTD.

                                        And

                             APOT 505 of 2015
                              ACO 195 of 2015
                             ZAHID DILNAWAZ
                                  Versus
         LAFARGE AGGREGATES & CONCRETE INDIA PRIVATE LIMITED & ANR.

                                        And

                                  APOT 506 of 2015
                                   ACO 196 of 2015
                                  ZAHID DILNAWAZ
                                       Versus
                  M/S. ULTRATECH CEMENT LTD.[RMC DIVISION] & ANR.




 BEFORE:

 The Hon'ble JUSTICE SOUMITRA PAL

 The Hon'ble JUSTICE MIR DARA SHEKO

 Date : 8th June, 2016.
                                               2




                                                             Mr.Ratnanko Banerjee,Sr.Advocate
                                                               Mr. Ashis Kumar Mukherjee, Adv.
                                                                   ...For petitioners in all matter.
                                                                     Mr. Debsoumya Basak, Adv.
                                                       ..for Respondent no.1 [APOT 503/2015]

Mr. J. Roy, Adv.

Mr. Ayan Dey, Adv.

..for Respondent [APOT 504/2015] Mr. Nirmalya Dasgupta, Adv.

Mr.R.K.Rai,Advocate Mr.Anunoy Basu,Adv. ..for Respondent no.1[APOT 505/2015] Mr. Tapan Commar Dey, Adv. ..for Respondent no.1[APOT 506/2015] Ms. Ruma Sikdar, Adv. ..for Official Liquidator in all the matters.

Mr.Paritosh Sinha,Advocate Ranjabati Sen,Advocate Mr.Joydeep Roy,Advocate ....for respondent no.2 The Court : Heard learned advocates for the parties. Let the matter appear as "For Order" on 15th June, 2016 at 3.15 PM.

(SOUMITRA PAL, J.) (MIR DARA SHEKO, J.) ssaha AR(CR)