Calcutta High Court
Zahid Dilnawaz vs M/S. Rmc Readymix (India) & Anr on 8 June, 2016
Author: Soumitra Pal
Bench: Soumitra Pal
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
APOT 503 of 2015
ACO 193 of 2015
ZAHID DILNAWAZ
Versus
M/S. RMC READYMIX (INDIA) & ANR.
And
APOT 504 of 2015
ACO 194 of 2015
ZAHID DILNAWAZ
Versus
SHRI BADRINARAIN ALLOYS AND STEELS LTD.
And
APOT 505 of 2015
ACO 195 of 2015
ZAHID DILNAWAZ
Versus
LAFARGE AGGREGATES & CONCRETE INDIA PRIVATE LIMITED & ANR.
And
APOT 506 of 2015
ACO 196 of 2015
ZAHID DILNAWAZ
Versus
M/S. ULTRATECH CEMENT LTD.[RMC DIVISION] & ANR.
BEFORE:
The Hon'ble JUSTICE SOUMITRA PAL
The Hon'ble JUSTICE MIR DARA SHEKO
Date : 8th June, 2016.
2
Mr.Ratnanko Banerjee,Sr.Advocate
Mr. Ashis Kumar Mukherjee, Adv.
...For petitioners in all matter.
Mr. Debsoumya Basak, Adv.
..for Respondent no.1 [APOT 503/2015]
Mr. J. Roy, Adv.
Mr. Ayan Dey, Adv.
..for Respondent [APOT 504/2015] Mr. Nirmalya Dasgupta, Adv.
Mr.R.K.Rai,Advocate Mr.Anunoy Basu,Adv. ..for Respondent no.1[APOT 505/2015] Mr. Tapan Commar Dey, Adv. ..for Respondent no.1[APOT 506/2015] Ms. Ruma Sikdar, Adv. ..for Official Liquidator in all the matters.
Mr.Paritosh Sinha,Advocate Ranjabati Sen,Advocate Mr.Joydeep Roy,Advocate ....for respondent no.2 The Court : Heard learned advocates for the parties. Let the matter appear as "For Order" on 15th June, 2016 at 3.15 PM.
(SOUMITRA PAL, J.) (MIR DARA SHEKO, J.) ssaha AR(CR)