Allahabad High Court
State Of U.P. vs Mohd. Sarfaraz Nawaz on 18 July, 2016
Author: Abhai Kumar
Bench: Abhai Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 28 Case :- GOVERNMENT APPEAL DEFECTIVE No. - 421 of 2016 Appellant :- State Of U.P. Respondent :- Mohd. Sarfaraz Nawaz Counsel for Appellant :- G.A. Hon'ble Abhai Kumar, J.
Vide Court's order dated 14.07.2015, office report is not enclosed, so office is directed to give a fresh report in the matter.
List on 05th August, 2016, as fresh.
Order Date : - 18.07.2016.
Vinod.