Section 822(2) in Rules of the High Court of Judicature for Rajasthan, 1952
(2)At the close of the day the Superintendent Account Section shall compare the original tenders with the advice lists received from the treasury as well as with the copies of tenders presented by the payers to the cashier. The cashier shall certify the receipt of money in the register of tenders giving the serial number of the entry made in the relevant register. The Superintendent, Accounts Section shall then countersign the cashier's certificate at the foot of the original tender and send it without delay to the official concerned for being placed on the record of the case.