Allahabad High Court
C/M Hanuman Prasad Rastogi Girls Inter ... vs C/M Hanuman Prasad Rastogi Inter ... on 17 July, 2017
Author: Sudhir Agarwal
Bench: Sudhir Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 3 Case :- SPECIAL APPEAL No. - 332 of 2014 Appellant :- C/M Hanuman Prasad Rastogi Girls Inter College & Anr. Respondent :- C/M Hanuman Prasad Rastogi Inter College & Ors. Counsel for Appellant :- Somesh Tripathi,Rakesh Chandra Tewari,Sm Singh Royekwar Counsel for Respondent :- C.S.C.,Amar Singh,Bajhul Quamar Siddiqui,M.B.Singh,Sushil Pandey Hon'ble Sudhir Agarwal,J.
Hon'ble Ravindra Nath Mishra-II,J.
1. Learned counsel for appellant could not dispute that in pursuance to this Court's order dated 21.05.2014 passed in Writ Petition No. 3008 (Misc. Single) of 2014, election has already been held.
2. In view of above, this appeal has rendered infructuous.
3. Dismissed accordingly.
Order Date :- 17.7.2017 Pachhere/-