Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Tamilnadu - Subsection Section 33(g) in The Tamil Nadu Cinemas (Regulation) Rules, 1957 (g)remarks of the [Director of Information and Public Relations] [Substituted by G. O. Ms. No. 903, Home dated the 25th March, 1980.] on such examination; and
