Rajasthan High Court - Jodhpur
Rajendra Trivedi vs Shri Sandeep Verma on 11 February, 2022
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 150/2022 Rajendra Trivedi
----Petitioner Versus Shri Sandeep Verma & Ors.
----Respondents For Petitioner(s) : Mr. Anil Bishnoi for Mr. Kailash Jaignd JUSTICE DINESH MEHTA Order 11/02/2022 Issue notice to the respondent No.2, 3 and 4, returnable within six weeks.
(DINESH MEHTA),J 96-Ramesh/-
(Downloaded on 11/02/2022 at 09:04:04 PM)Powered by TCPDF (www.tcpdf.org)