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Rajasthan High Court - Jodhpur

Rajendra Trivedi vs Shri Sandeep Verma on 11 February, 2022

Author: Dinesh Mehta

Bench: Dinesh Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 150/2022 Rajendra Trivedi

----Petitioner Versus Shri Sandeep Verma & Ors.

----Respondents For Petitioner(s) : Mr. Anil Bishnoi for Mr. Kailash Jaignd JUSTICE DINESH MEHTA Order 11/02/2022 Issue notice to the respondent No.2, 3 and 4, returnable within six weeks.

(DINESH MEHTA),J 96-Ramesh/-

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