Section 7(1)(c) in The Goa, Daman and Diu Agricultural Tenancy (Revenue Survey and Record of Rights) Rules, 1967

[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

(c)divide the survey numbers into as many sub-divisions as may be required in view of the acquisition of rights in land or for any other reason.

Legal Document View