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Union of India - Section

Section 13 in National Institute of Fashion Technology Ordinances, 2017

13. Fees.

(1)The fees for bachelors, masters, doctoral, and post doctoral degree, diploma and certificate programme shall be specified in the prospectus or the brochure and placed on the website of the Institute.
(2)The fee and refund policy for each academic year shall be as approved by Senate from time to time.