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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Rajasthan - Subsection

Section 70(1) in The Ajmer Abolition of Intermediaries and Land Reforms Rules, 1955

(1)The Compensation Officer shall scrutinize each Statement of Claim filed by the Intermediaries and check the entries made by the Intermediaries in the Statement of Claim with reference to the entries in Record of Rights and the Annual registers prepared by the Land Records Staff.